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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(2)Any ex-member desiring to undertake a journey shall present the coupon book to the booking clerk without detaching any coupon therefrom. Loose coupons, Le.y coupons detached from a coupon book, shall not be accepted in any circumstances.