Section 4(iii) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962
(iii)[ The accounts of the fund shall be audited every year by a Chartered Accountant appointed by the Corporation for the purpose.] [Substituted by Notification No. RSWC/Admn./RSWC (EPF) Regulations, 1962/F. 42 (III)/97-98/23089, dated 20-12-2000, Published in Rajasthan Gazette, Part VII, dated 21-12-2000, page 195.]
