Section 11(a) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015
(a)Any issue which is raised during a Social Audit or any item in the Social Audit report which indicates a contravention of the Act or a shortfall in implementation of the MGNREGS, should automatically be interpreted as a 'complaint' under Section 19 the MGNREGA.
