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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

(2)They shall come into force on the date of their publication in the Official Gazette.The objective of the regulations is to provide a framework for eligibility, registration process, fees etc. of Retirement Adviser and to define the scope of work and responsibility of the Retirement Adviser to ensure orderly growth of pension sector.