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Bombay High Court

Suvarna Dhnjay Lingade And Anr vs Smt. Rajashri Subhash Danole * Ors on 17 December, 2018

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

P.H. Jayani                              29 SAST33522.18.doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                    SECOND APPEAL (ST.) NO. 33522 OF 2018
                                     WITH
                      CIVIL APPLICATION NO. 1590 OF 2018
                                      IN
                     SECOND APPEAL (ST.) NO. 33522 OF 2018

Suvarna Dhanjay Lingade & Anr.                            ....Appellants
           V/s.
Rajashri Subhash Danole & Ors.                            ....Respondents

Mr. Pratap Patil I/b. Mr. Sachin B. Thorat for the appellants.
Mr. J.S. Yadav I/b. Ajay Joshi for the respondents.


                                    CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED: 17TH DECEMBER, 2018.

P.C.:

. Mr. Pratap Patil, learned counsel for the appellants undertakes to remove all office objections within a period of one week.

2. Stand over to 07th January, 2019.

(SMT. ANUJA PRABHUDESSAI, J.) 1/1 ::: Uploaded on - 20/12/2018 ::: Downloaded on - 27/12/2018 09:06:26 :::