Bombay High Court
Suvarna Dhnjay Lingade And Anr vs Smt. Rajashri Subhash Danole * Ors on 17 December, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
P.H. Jayani 29 SAST33522.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL (ST.) NO. 33522 OF 2018
WITH
CIVIL APPLICATION NO. 1590 OF 2018
IN
SECOND APPEAL (ST.) NO. 33522 OF 2018
Suvarna Dhanjay Lingade & Anr. ....Appellants
V/s.
Rajashri Subhash Danole & Ors. ....Respondents
Mr. Pratap Patil I/b. Mr. Sachin B. Thorat for the appellants.
Mr. J.S. Yadav I/b. Ajay Joshi for the respondents.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED: 17TH DECEMBER, 2018.
P.C.:
. Mr. Pratap Patil, learned counsel for the appellants undertakes to remove all office objections within a period of one week.
2. Stand over to 07th January, 2019.
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