Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Himachal Pradesh - Subsection Section 77(4) in Himachal Pradesh Waqf Rules, 2016 (4)The applicant shall file alongwith the application as many as additional copies of the application and documents as the number of the respondents.
