Delhi High Court - Orders
Laksh Vir Singh Yadav vs Union Of India & Ors on 12 February, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1021/2016 & CM APPL. 4449/2016, CM APPL. 4263/2017
LAKSH VIR SINGH YADAV ..... Petitioner
Through: Mr. Rohit Madan, Mr. Ayush Saxena,
Mr. Akshya Rani, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Deepak Tanwar, Govt. Pleader
with Rajdev Kumar, Mr. Hitesh
Batra, Advocates for R-1/UOI
Mr. Arvind K. Nigam, Sr. Advocate
with Ms. Mamta R. Jha, Mr. Rohan
Ahuja, Ms. Shruttina, Mr. Vatslya
Vishal, Ms. Amishi Sodani,Mr. Rahul
Choudhary, Ms. Diya Viswanath,
Advocates for R-2
Mr. Jawahar Raj, Advocate for Indian
Kanoon
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.02.2024
1. List on 04.03.2024 at 02:30 P.M.
2. Date already fixed, i.e.13.02.2024 stands cancelled.
DR. SUDHIR KUMAR JAIN, J FEBRUARY 12, 2024/j This is a digitally signed order.
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