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Delhi High Court - Orders

Laksh Vir Singh Yadav vs Union Of India & Ors on 12 February, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~28
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 1021/2016 & CM APPL. 4449/2016, CM APPL. 4263/2017
                                                LAKSH VIR SINGH YADAV                                                            ..... Petitioner
                                                                                      Through:                 Mr. Rohit Madan, Mr. Ayush Saxena,
                                                                                                               Mr. Akshya Rani, Advocates

                                                                                      versus

                                                UNION OF INDIA & ORS                                                             ..... Respondents
                                                                                      Through:                 Mr. Deepak Tanwar, Govt. Pleader
                                                                                                               with Rajdev Kumar, Mr. Hitesh
                                                                                                               Batra, Advocates for R-1/UOI
                                                                                                               Mr. Arvind K. Nigam, Sr. Advocate
                                                                                                               with Ms. Mamta R. Jha, Mr. Rohan
                                                                                                               Ahuja, Ms. Shruttina, Mr. Vatslya
                                                                                                               Vishal, Ms. Amishi Sodani,Mr. Rahul
                                                                                                               Choudhary, Ms. Diya Viswanath,
                                                                                                               Advocates for R-2
                                                                                                               Mr. Jawahar Raj, Advocate for Indian
                                                                                                               Kanoon

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 12.02.2024

1. List on 04.03.2024 at 02:30 P.M.

2. Date already fixed, i.e.13.02.2024 stands cancelled.

DR. SUDHIR KUMAR JAIN, J FEBRUARY 12, 2024/j This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2024 at 21:00:31