Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 61 in The Prisons Act, 1977 61. Exhibition of copies of rules. - Copies of rules, under section 59 and 60, so far as they affect the Government of prisons, shall be exhibited, both in English and Vernacular, in some place to which all persons employed within a prison have access.
