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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(1) in Karnataka Shops and Commercial Establishments Act, 1961

(1)No establishment shall on any day, be opened earlier than and closed later than such hours as may be fixed by a notification issued by the State Government:Provided that any customer who was being served or was waiting to be served in any establishment at the hour fixed for its closing may be served during the quarter of an hour immediately following such hour.