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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4)(e) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(e)The Special Tahsildar (Social Security Scheme) in the case of a registered cultivating tenant, after due verification of the taluk register of tenancy records.