Section 1 in The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981
1. Short title and commencement.-
(1)This Act may be called the High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981.(2)It shall come into force on such date1as the Central Government may, by notification in the Official Gazette, appoint.
