Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 1 in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

1. Short title and commencement.

(1)These rules, may be called the Chhattisgarh Nagarpalika Nirvachan Niyam, 1994.
(2)They shall come into force with effect from the date of their publication in the "Chhattisgarh Gazette".