Bombay High Court
Late Shivaram Laxman Jarande Thr. Lhrs ... vs The Revenue Minister State Of Maha. And ... on 13 September, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
56-wp-5556-2023.doc
Sonali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5556 OF 2023
Late Shivaram Laxman Jarande
through legal heirs
Late Dattatray Shivaram Jarande
through his legal heirs
Shri. Kisan Dattatray Jarande & Ors. ...Petitioners
Versus
The Revenue Minister,
State of Maharashtra, Mantralaya,
Mumbai & Ors. ...Respondents
Mr. D. A. Nalawade a/w. Mr. Rutwik Raut i/b. Mr. Kishor Ajetrao, for
the Petitioners.
Mr. A. P. Vanarase, AGP, for the State/Respondent Nos. 1 to 4.
CORAM : MADHAV J. JAMDAR, J.
DATED : 13th SEPTEMBER 2023 P.C. :
1. Heard Mr. Nalawade, learned counsel appearing for the Petitioners.
2. Issue notice to the Respondents, returnable on 11th October 2023.
3. In addition to Court notice, the Petitioners to serve the 1/2 56-wp-5556-2023.doc Sonali Respondents by private notice and shall file affidavit of service before the returnable date.
4. Till next date, parties to maintain status-quo.
[MADHAV J. JAMDAR, J.] 2/2 Signed by: Sonali Patil Designation: PA To Honourable Judge Date: 13/09/2023 18:07:33