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State of Chattisgarh - Section

Section 65 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

65. Alumni Association.

- There may exist within but not as official authority of the Vishwavidyalaya, an organisation to be known as the Vishwavidyalaya Alumni Association. Only persons who have received and continue to hold a degree from the Vishwavidyalaya shall be eligible for full membership in the Association. Vishwavidyalaya degree holders, under the guidance of the Vice-Chancellor, may establish such an association with constitutional bye-law approved by the Board :Provided that a man of eminence may be adopted as patron of the Alumni Association.