Section 49(2) in Graphic Era Hill University Act, 2011
(2)On identification of mismanagement, mal administration, in-discipline, failure in the accomplishment of the objects of University and economic hardships in the management systems of University, the State Government would issue directions to the management of the University, if the direction are not followed within such time as may be prescribed, the right to take decision for winding up of the University would vest in the State Government.
