Rajasthan High Court - Jodhpur
Chail Singh vs State Of Rajasthan on 15 March, 2021
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Appeal No. 260/2021
Chail Singh
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr.J.V.S.Deora, Adv.
For Respondent(s) : Mr.Mukhtiyar Khan, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 15/03/2021 Heard.
Call for the record.
(MANOJ KUMAR GARG),J 177-NK/-
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