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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Assam - Subsection

Section 52(1) in The Arms Rules, 1962

(1)A licence in Form II, Form III, Form IIIA, Form IV, Form V or Form VI, if granted for more than a year, to a person other than bona fide tourist as defined in section 10(1)(b) of the Act, shall be in book-form and shall contain the latest photograph of the licensee.]