Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(9)(ai) in Bihar Factories Rules, 1950

(ai)The horizontal exit shall be equipped with at least one fire door of self closing type.