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State of Odisha - Section

Section 13 in Soil Explorator's and Testing Laboratory's Registration Rules, 2001

13. Certified that all the documents enclosed to the application Form are correct and genuine.

Signature of the ApplicantForm BCertificate of Registration, Sub-Soil Explorator/Testing Laboratory under Rule of Sub-Soil Explorator and Testing Laboratory's Registration Rule, 2001.Office of The Chief Engineer (R. & B.), OrissaOrder No. Date Registration No.Shri..................is hereby registered as Sub-Soil Explorator/Testing Laboratory as per Rule 11 of the Sub-Soil Explorator/Testing Laboratory's Registration Rule, 2001.