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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(1)A child attending a school referred to in the sections of the Act shall be entitled to free education according to the provision of sub-section (2) of section 3 of the Act; Provided that a child with disabilities shall also be entitled to free special education and support material.