Section 101 in Telangana District Boards Act, 1955
101. Dangerous quarrying, blasting, felling trees or cutting timber or building.
- Whoever quarries, blasts, fells trees, cuts timber or carries on building operations in such a manner as to cause or to be likely to cause, danger to persons passing by or dwelling or working in the neighbourhood, shall be punishable with fine which may extend to fifty rupees.
