Calcutta High Court (Appellete Side)
The Investors & Marketing Members' ... vs Union Of India & Ors on 12 June, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
12.06.2018
Item No.4
Ct. No.11
CHC
W.P. 24110 (W) of 2016
The Investors & Marketing Members' Welfare Society & ors.
Vs.
Union of India & ors.
with
W.P. 1478 (W) of 2017
Hussain Ali
Vs.
State & ors.
With
W.P.2134 (W) of 2017
Rita Sarkar & ors.
Vs.
Union of India & ors.
With
W.P.2836 (W) of 2017
Nimai Majhi & ors.
Vs.
Union of India & ors.
With
W.P.14592 (W) of 2017
Gurupada Samanta
Vs.
Union of India & ors.
With
W.P.18549 (W) of 2017
With
W.P.18551 (W) of 2017
with
C.A.N.10011 of 2017
with
W.P.18555 (W) of 2017
With
W.P.30734 (W) of 2017
With
W.P.21911 (W) of 2017
With
W.P.3572 (W) of 2018
Mr. Bikash Ranjan Bhattacharya, Sr. Counsel
2
Mr. Subhasis Chakraborty,
Mr. Arindam Das
...for the petitioners
in W.P. 18551 (W) of 2017
W.P.18555 (W) of 2017
Sardar Amjad Ali, Sr. Advocate
Mr. Subir Sabud,
Mr. Gazi Faruque Hossain
...for the petitioners in W.P.2134 (W) of 2017
Mr. Taimur Hossain,
Ms. Sibani Bhagat
...for the petitioners in W.P.1478 (W) of 2017
Mr. Debabrata Karan,
Mr. Debopriyo Karan,
Ms. Dipanwita Biswas
...for the petitioner in W.P.21911 (W) of 2017
Mr. Tapan Kr. Mukherjee, Ld. A.G.P.
Mr. Tulshi Das Ray
...for the State
Mr. Manas Dasgupta
...for respondent nos.18, 20, 21, 22, 25
and 26 Mr. Subata Roy ...for the U.O.I. in W.P.18551 (W) of 2017 Mrs. Ruma Sikdar ...on behalf of Official Liquidator Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt, Mr. Syamantak Banerjee ...for the S.E.B.I. Mr. D. K. Kundu, Mr. Arjun Basu 3 ...for the RBI Mr. Ashok Kumar Verma ...for the Union of India in W.P.24110 (W) of 2016 Mr. Asis Mukherjee ...for the Union of India in W.P.30734 (W) of 2017 On the prayer of learned counsel appearing for the different companies of Pincon Group we adjourn hearing of these matters till 19th June, 2018.
(Aniruddha Bose, J.) (Joymalya Bagchi, J.) 4