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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(2) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

(2)For its officers and employees, the Regulatory Commission shall take decision and accordingly acquire accommodation, equipments and other facilities as it may consider necessary.