Section 7(b) in The Water (Prevention And Control Of Pollution) Cess Act, 1977
(b)fails to comply with any of the provisions of section 25 of the Water (Prevention and Control of Pollution) Act, 1974 (6 of 1974) or any of the standards laid down by the Central Government under the Environment (Protection) Act, 1986 (29 of 1986).]
