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State of Goa - Section

Section 288B in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

288B. [ Treatment of mentally challenged and spastic children of building worker. [Inserted by Notification No. 24/24/2010-LAB/657, dated 11.10.2018 (w.e.f. 10.4.2018).]

- In Rule 288, Rule No. 288 (B) may be inserted for givingbenefit to workers. The detailed scheme is as Annexure I.]