Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 32 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 32. Powers and functions of Board of Studies. - The Board of Studies shall have such powers and perform such functions as may be prescribed by the Statutes.
