Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Manoj Kumar Johari on 30 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.18 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23928/2018
(Arising out of impugned final judgment and order dated 05-09-2017
in DBITA No. 78/2016 passed by the High Court of Judicature For
Rajasthan At Jaipur)
THE PRINCIPAL COMMISSIONER OF INCOME TAX JAIPUR 3 Petitioner(s)
VERSUS
MANOJ KUMAR JOHARI Respondent(s)
(FOR ADMISSION and I.R. and IA No.90375/2018-CONDONATION OF DELAY
IN FILING )
Date : 30-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Ashok K. Srivastava, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Shreyash Bhardwaj, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. List along with S.L.P.(C) D. No. 22431/2018.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.07.31
11:14:34 IST
Reason: