Supreme Court - Daily Orders
Ht Media Limited vs Principal Commissioner Delhi South ... on 6 August, 2018
ITEM NO.49 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 23525-23526/2017
HT MEDIA LIMITED Appellant(s)
VERSUS
PRINCIPAL COMMISSIONER DELHI SOUTH GOODS AND SERVICE TAX
Respondent(s)
Date : 06-08-2018 These appeals were called on for hearing today.
For Appellant(s) Ms.Navkiran Bolay,Adv.
Mr. Karan Bharihoke, AOR
For Respondent(s) Mr.Abhishek Raj,Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent has already filed the counter affidavit. Ld.counsel for the appellant shall file the affidavit of valuation and the ad-valorem court fee within four weeks.
List the matter again on 24.09.2018.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.08.07 15:46:30 IST Reason: