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Supreme Court - Daily Orders

Ht Media Limited vs Principal Commissioner Delhi South ... on 6 August, 2018

     ITEM NO.49                              REGISTRAR COURT. 2                      SECTION XVII

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                 No(s).      23525-23526/2017

     HT MEDIA LIMITED                                                           Appellant(s)

                                                         VERSUS

     PRINCIPAL COMMISSIONER DELHI SOUTH GOODS AND SERVICE TAX
                                                       Respondent(s)



     Date : 06-08-2018 These appeals were called on for hearing today.


     For Appellant(s)                        Ms.Navkiran Bolay,Adv.
                                             Mr. Karan Bharihoke, AOR

     For Respondent(s)                       Mr.Abhishek Raj,Adv.
                                             Mr. B. Krishna Prasad, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The sole respondent has already filed the counter affidavit. Ld.counsel for the appellant shall file the affidavit of valuation and the ad-valorem court fee within four weeks.

List the matter again on 24.09.2018.

RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.08.07 15:46:30 IST Reason: