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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(e) in The Orissa Secretariat Service Rules, 1980

(e)[ Up-to-date position about disciplinary proceedings pending or disposed of against any Officer under consideration for promotion. [Inserted vide Orissa Gazette Extraordinary No. 395/1992.]