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[Cites 0, Cited by 1] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(2)The clinical establishment shall report to the licensing authority, the action, if any, which is proposed to be taken or has been taken upon the results of such inspection or inquiry and such report shall be furnished within such time, as the authority may direct.