Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 1 in The Haryana Municipal Citizens' Participation Act, 2008

1. Short title and extent.

(1)This Act may be called the Haryana Municipal Citizens' Participation Act, 2008.
(2)It extends to all the municipalities in the State of Haryana.