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[Cites 0, Cited by 0] [Section 205(3)] [Section 205] [Entire Act]

State of Maharashtra - Subsection

Section 205(3)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)for discharging any responsibility attaching to him under the terms of the order as to maintaining, repairing, flushing, cleaning or emptying the said drain or any part thereof.