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Bengal Presidency - Section

Section 572 in Police Regulations, Bengal , 1943

572. Inspection of district police-stations by Superintendent of Railway Police. [§ 12, Act V, 1861].

- Superintendents of Railway Police may visit all district police-stations through the jurisdiction of which their Railway Police district passes and record their remarks in the inspection register on matters relating to crime and criminals, co-operation between Railway and District Police and any particular cases in which the Railway Police are directly interested.