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[Cites 0, Cited by 0] [Section 133] [Entire Act]

NCT Delhi - Subsection

Section 133(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(1)The building occupied by prisoners shall, on being vacated each morning, be thoroughly cleaned out. Doors, window-sills, gratings and shutters should therefore be dusted out and, when, necessary washed and all dust and dirt removed outside the jail.