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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iv) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(iv)candidates shall be called for Counselling and provisional allotment to the Institutions shall be made in the order of merit assigned at PECET by following the Rules of Reservation issued by the Govt., from time to time and such allotment is only provisional.