Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 15 in Kerala Compensation For Tenants Improvements Act, 1958

15. Tables to be published.

- The tables prepared under this Act shall be published in English, Malayalam, Tamil and Kanarese in the Gazette and shall be kept publicly posted in the civil courts having jurisdiction over the area to which the tables apply.The Government may, by like publication, cancel or vary, from time to time, the tables so published.