Rajasthan High Court - Jaipur
Kriti Modi And Ors vs University Of Raj And Ors on 17 July, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 12848/2018
Kriti Modi And Ors
----Petitioner
Versus
University Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Subhash Sharma For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 17/07/2018 Office is directed to show the name of Sh. Ajeet Maloo in the cause list.
Issue fresh notice to respondent No. 6 returnable within a period of four weeks.
(INDERJEET SINGH),J Jatin/28 Powered by TCPDF (www.tcpdf.org)