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Rajasthan High Court - Jaipur

Kriti Modi And Ors vs University Of Raj And Ors on 17 July, 2018

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 12848/2018

                                   Kriti Modi And Ors
                                                                                           ----Petitioner
                                                                   Versus
                                   University Of Raj And Ors
                                                                                         ----Respondent

For Petitioner(s) : Mr. Subhash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 17/07/2018 Office is directed to show the name of Sh. Ajeet Maloo in the cause list.
Issue fresh notice to respondent No. 6 returnable within a period of four weeks.
(INDERJEET SINGH),J Jatin/28 Powered by TCPDF (www.tcpdf.org)