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[Cites 0, Cited by 0] [Section 20(9)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(9)(ii) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(ii)In case of any registered partnership firm the share of any partner on his death or retirement will divest as per provisions of Indian Partnership Act, 1932 and Rules made thereunder from time to time or as per registered partnership deed without any fees by Competent Authority.