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[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

State of Uttar Pradesh - Subsection

Section 171(2)(a) in U.P. Revenue Code, 2006

(a)[ is a woman or a minor, or a senior citizen of 65 years or more, or a person as referred to in Section 95(1)(a);] [Substituted by U.P. Act No. 4 of 2016, dated 11.3.2016.]