Rajasthan High Court - Jaipur
Smt. Nathi Bai Wife Of Late Shri Ratan Lal vs State Of Rajasthan on 26 July, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12321/2019
Smt. Nathi Bai Wife Of Late Shri Ratan Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Amit Jindal, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 26/07/2019 Issue notice to the respondents, returnable within three weeks. Notices be given 'dasti', if prayed.
In the meanwhile, no coercive action will be taken against the petitioner and she will not be forced to sign any agreement for being appointed through placement agency.
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