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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(1)(a) in Rajasthan Special Investment Regions Act, 2016

(a)contribution to be made by the State Government in the first instance of a sum equivalent to rupees five crore towards a revolving fund to be established by every Regional Development Authority under this Act;