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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(14) in Assam Panchayat Act, 1994

(14)Health and Hygiene. - (i) establishment and maintenance of hospitals, primary health centers and dispensaries except Civil Hospital, Medical College Hospital T.B. Sanitarium, Leprosy Hospitals and Mental Hospitals;
(ii)implementation of immunization and vaccination programme;
(iii)health education activities;
(iv)maternity and child health activities;
(v)family welfare activities;
(vi)organizing health camps with Anchalik and Gaon Panchayats;
(vii)measure against environment pollution.