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Bombay High Court

Kusumbai Ramesh Palve And Others vs Bhausaheb Barku Palve And Others on 25 September, 2018

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

                                                           *1*                          919wp10639o18


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                                   WRIT PETITION NO. 10639 OF 2018

                            KUSUMBAI RAMESH PALVE AND OTHERS
                                              VERSUS
                            BHAUSAHEB BARKU PALVE AND OTHERS
                                                 ...
                       Advocate for the Petitioners : Shri Deshpande Ram B..
                        Advocate for Respondents 1 to 3 : Shri T.M.Tandale.
                                                 ...

                                              CORAM:  RAVINDRA V. GHUGE, J.

DATE :- 25th September, 2018 Per Court:

1 The learned Advocate appearing on behalf of the Respondents on private notice, seeks time to take instructions. He submits that he would instruct the Respondents not to create third party interest in the suit property.
2 Stand over to 16.10.2018 in the urgent admission category.
kps                                                         (RAVINDRA V. GHUGE, J.)




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