Bombay High Court
Kusumbai Ramesh Palve And Others vs Bhausaheb Barku Palve And Others on 25 September, 2018
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
*1* 919wp10639o18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 10639 OF 2018
KUSUMBAI RAMESH PALVE AND OTHERS
VERSUS
BHAUSAHEB BARKU PALVE AND OTHERS
...
Advocate for the Petitioners : Shri Deshpande Ram B..
Advocate for Respondents 1 to 3 : Shri T.M.Tandale.
...
CORAM: RAVINDRA V. GHUGE, J.
DATE :- 25th September, 2018 Per Court:
1 The learned Advocate appearing on behalf of the Respondents on private notice, seeks time to take instructions. He submits that he would instruct the Respondents not to create third party interest in the suit property.
2 Stand over to 16.10.2018 in the urgent admission category.
kps (RAVINDRA V. GHUGE, J.)
::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 02:12:15 :::