Orissa High Court
Mr. Shyam Sundar Jindal vs Quartz Infra And Engineering .... ... on 13 September, 2021
Author: S. K. Panigrahi
Bench: S. K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 1433 of 2021
Mr. Shyam Sundar Jindal .... Petitioner
Mr. P.K.Rath, learned counsel on behalf of
Mr. Bibhu Prasad Das, Advocate
-versus-
Quartz Infra and Engineering .... Opposite Party
Private Ltd.
Mr. A.K.Mallick, Advocate
CORAM:
JUSTICE S. K. PANIGRAHI
Order No. ORDER
13.09.2021
02. 1. This matter is taken up by virtual/physical mode.
2. Heard.
3. Mr. P.K.Rath, learned counsel on behalf of Mr. Bibhu Prasad Das, learned counsel for the petitioner submits that the petitioner does not want to proceed with the matter.
4. Accordingly the CRLMC is dismissed as not pressed.
5. Urgent certified copy of this order may be granted on proper application.
(S. K. Panigrahi) Judge dutta