Bombay High Court
Union Of India Represented By Secretary ... vs Krishna Chandra Singh Chief ... on 28 February, 2019
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST) NO.32927/2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : A.N. MARE REGISTRAR (JUDL-I) Date : 28th February 2019 Four weeks time (i.e. 28.3.2019) is granted to remove office objections, (i.e. 1)PHOTO COPIES ANNEXED ARE NOT LEGIBLE 79 TO 82,100.
2)PAGES UNDERLINE 20,29,40,44,64 TO 84,90,143 TO 145,185. ) failing which registration of WP (stamp) shall stand refused.
REGISTRAR (JUDL-I) RJ-I/ARD/28.02.2019 ::: Uploaded on - 04/03/2019 ::: Downloaded on - 22/03/2019 10:08:44 :::