Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Copyright Rules, 1958 1. Short title, extent and commencement .-(1) These rules may be called The Copyright Rules, 1958. (2)They extend to the whole of India.(3)They shall come into force on the date on which the Act comes into force.
