Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Dalip Singh vs Durga Prasad Sharma & Anr on 5 December, 2022

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~55
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +   RC.REV. 362/2019 & CM APPL. 27114/2019
                                 DALIP SINGH                                           ..... Petitioner
                                                     Through:      Appearance not given.

                                                     versus

                                 DURGA PRASAD SHARMA & ANR              ..... Respondents
                                             Through: Ms. Seemab Ali Fatima, Advocate for
                                                      R-1
                                                      Mr. Siddhart, Proxy Counsel for Mr.
                                                      Mohit Gupta, Advocate
                                                      Mr. Deepak Vashisht and Mr. Akshil
                                                      Sharma, Advocates

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                               ORDER

% 05.12.2022 It is already 6:00 P.M., no time left. List on 17.01.2023.

BY ORDER COURT MASTER DECEMBER 05, 2022/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:10.12.2022 17:13:37