Delhi High Court - Orders
Dalip Singh vs Durga Prasad Sharma & Anr on 5 December, 2022
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 362/2019 & CM APPL. 27114/2019
DALIP SINGH ..... Petitioner
Through: Appearance not given.
versus
DURGA PRASAD SHARMA & ANR ..... Respondents
Through: Ms. Seemab Ali Fatima, Advocate for
R-1
Mr. Siddhart, Proxy Counsel for Mr.
Mohit Gupta, Advocate
Mr. Deepak Vashisht and Mr. Akshil
Sharma, Advocates
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 05.12.2022 It is already 6:00 P.M., no time left. List on 17.01.2023.
BY ORDER COURT MASTER DECEMBER 05, 2022/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:10.12.2022 17:13:37