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Himachal Pradesh High Court

Smt. Sureshta Devi vs . Hpsebl & Ors. on 13 March, 2026

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Smt. Sureshta Devi Vs. HPSEBL & Ors.

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CWP No. 4594 of 2025.

13.03.2026 Present: Mr. Harmohan Thakur, Advocate, vice Mr. Aditya Sood, Advocate, for the petitioner.

Ms. Vandana Misra, Advocate, for the respondents.

of On the request of learned proxy counsel for the petitioner, list after four weeks.

rt (Ajay Mohan Goel) Judge March 13, 2026 (Shivank Thakur) ::: Downloaded on - 13/03/2026 20:40:04 :::CIS