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State of Uttar Pradesh - Section

Section 23 in U.P. Reserve Guard Jail Warders Service Rules, 1983

23. Criteria for crossing the efficiency bar.

- No person shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct are found to be satisfactory and unless his integrity is certified; and
(ii)the second efficiency bar unless he has worked diligently and to the best of his ability, has maintained his efficiency, his work and conduct are found to be satisfactory and his integrity is certified.