Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Nagaland - Subsection Section 28(f) in Nagaland Municipal Act, 2001 (f)He has absented himself or was unable to attend the meetings of Municipal Council or Town Council during twelve successive months for any cause whatsoever, whether approved or not by such Municipal Council or Town Council, or
